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Bengal Presidency - Section

Section 12 in Police Regulations, Bengal , 1943

12. Organisation of District Police Force.

- The force allotted to each district is organised broadly to provide staff for police-stations (including subordinate police posts), Courts, Town Police, Special Armed Force and special posts, such as the District Intelligence Branch, Detective Department (where such exist) and certain posts involving clerical duties. Details are given in each case in the appropriate chapter.