Bombay High Court
Mahadev Vishwanathrao Shinde vs The State Of Maharashtra on 4 March, 2022
Author: C.V. Bhadang
Bench: C.V. Bhadang
common order dt 04-03-2022 BA
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CORAM : C.V. BHADANG, J.
DATE : 4 MARCH 2022
P.C.
. The following matters on the supplementary board
cannot be taken up due to paucity of time. The matters are Digitally signed by NILAM adjourned to the dates respectively shown against them.
NILAM SANTOSH
SANTOSH KAMBLE
KAMBLE Date:
2022.03.04 Sr.Nos. Case Nos. Next Date
17:55:51 +0530
27 BA NO.2957/2021 17/03/2022
28 BA NO.2968/2021 11/03/2022
29 BA NO.2988/2021 17/03/2022
30 BA NO.3662/2021 17/03/2022
31 BA NO.4022/2021 11/03/2022
32 BA NO.4052/2021 17/03/2022
33 BA NO.4144/2021 11/03/2022
34 BA NO.4148/2021 11/03/2022
35 BA NO.4274/2021 17/03/2022
36 BA NO.4282/2021 17/03/2022
37 BA NO.4293/2021 11/03/2022
38 BA NO.4432/2021 17/03/2022
39 BA NO.4451/2021 11/03/2022
40 BA NO.4470/2021 17/03/2022
41 BA NO.4503/2021 11/03/2022
42 BA NO.57/2022 17/03/2022
43 BA NO.115/2022 17/03/2022
N.S. Kamble page 1 of 2
common order dt 04-03-2022 BA 44 BA NO.118/2022 17/03/2022 45 BA NO.196/2022 17/03/2022 46 BA NO.199/2022 17/03/2022 47 BA NO.455/2022 17/03/2022 49 BA NO.622/2022 17/03/2022 50 BA NO.747/2022 11/03/2022 C.V. BHADANG, J.
N.S. Kamble page 2 of 2