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Allahabad High Court

Deen Dayal Singh And Another vs U.P.State Road Transport Corporation on 26 July, 2010

Court No. - 40
Case :- FIRST APPEAL FROM ORDER No. - 2152 of 2010

Petitioner :- Deen Dayal Singh And Another
Respondent :- U.P.State Road Transport Corporation
Petitioner Counsel :- S.D. Sharma

Hon'ble Satva Poot Mehrotra.J.

Hon'ble Shyam Shankar Tiwari,J. Admit.

Issue notice. Order Date :- 26.7.2010 aks