Allahabad High Court
Deen Dayal Singh And Another vs U.P.State Road Transport Corporation on 26 July, 2010
Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2152 of 2010 Petitioner :- Deen Dayal Singh And Another Respondent :- U.P.State Road Transport Corporation Petitioner Counsel :- S.D. Sharma Hon'ble Satva Poot Mehrotra.J.
Hon'ble Shyam Shankar Tiwari,J. Admit.
Issue notice. Order Date :- 26.7.2010 aks