Section 19 in The Goa Judicial Service Rules, 2005
19. Seniority of District Judges to be appointed after these rules come into force.
- Officers who are appointed under entries 1 (a), 1 (b) or 1 (c) in the Table under rule (5) of these rules, their seniority shall be regulated by a forty point roster in Appendix-I to these Rules.
