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Union of India - Section

Section 1 in The Information Technology (Procedure And Safeguard For Monitoring And Collecting Traffic Data Or Information) Rules, 2009

1. Short title and commencement

.-(1) These rules may be called the Information Technology (Procedure and Safeguard for Monitoring and Collecting Traffic Data or Information) Rules, 2009.
(2)They shall come into force on the date of their publication in the Official Gazette.