Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 439] [Entire Act] State of West Bengal - Subsection Section 439(b) in Kolkata Municipal Corporation Act, 1980 (b)use in any place his skill in any handicraft or render services to the public for their convenience for the purposes of gain or making a living.
