Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(3) in Wild Life (Protection) Punjab Rules, 1975 (3)The Chief Wild Warden or the authorised Officer shall make an inventory in form No. 12 of such animals or objects found upon the premises.
