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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2) in The Indian Post Office Rules, 1933

(2)No article for which an acknowledgement is required under sub-rule(1) shall be accepted for registration unless it bears the name and address of the sender and is accompanied by a prescribed form of acknowledgement duly filled in and securely fastened to such article, and unless the article bears the superscription Acknowledgement Due on the address side.