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State of Tamilnadu - Section

Section 22 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

22. White-washing and colour washing of latrines and urinals.

- The walls, ceilings and partitions of every latrine and urinal shall be white-washed or colour washed and the white-washing or colon r washing shall be repeated at least once in every period of four months. Tine dates on which the white-washing or colour washing is carried out shall be entered in the register to be maintained by the employer in Form No. IVProvided that this rule shall not apply to latrines and urinals, the walls, ceilings and partitions of which are laid in glazed tiles or otherwise finished to provide a smooth polished impervious surface and such walls, ceilings and partitions are washed with suitable detergents and disinfectants at least in every period of four months.