Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 134(2)] [Section 134] [Entire Act]

State of Himachal Pradesh - Subsection

Section 134(2)(g) in The Himachal Pradesh Panchayati Raj Act, 1994

(g)exercise such other powers and discharge such other functions as may be prescribed; and