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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Tamilnadu - Subsection

Section 76(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(3)Any temporary changes necessitated by sudden break downs should be reported simultaneously to the licensing authority and to the Chief Electrical Inspector by wire immediately and in writing within 24 hours.