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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(b) in Tamil Nadu Pawnbrokers Rules, 1943

(b)A pawnbroker shall supply to the pawner free of cost the pawn-ticket and the forms of declaration referred to in clauses (i), (iii) and (iv), respectively, of clause (b) of sub-section (1) of section 10.