Section 46(2)(k) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

(k)enumeration of other matters in which no legal aid or legal advice shall be granted or given under clause (h) of Section 37;

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