Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(a) in The West Bengal Relief Undertakings (Special Provisions) Act, 1972

(a)any right, privilege, obligation or liability so suspended or modified shall revive and be enforceable as if the notification had never been issued; and