Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(g) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 (g)"fair rate" means the fair rate fixed under section 37 and includes the rate as revised under section 38;
