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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(b) in The Itki Tuberculosis Sanatorium (Regulation of Buildings) Rules, 1953

(b)The minutes of the last meeting, and of any special meeting, held since, shall be read, and if approved as correctly entered, shall be signed by the President of such meeting.