Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1)(a1) in The Maharashtra Medical Practitioners Act, 1961

(a1)[ fees received from examinees; [These clauses were inserted by Maharashtra 23 of 1982, Section 14(a)(ii).]