Section 9 in The Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987
9. [ Power to relax] [Inserted vide GSR No. 429(E) dated 13 June 2001].
- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, for reasons to be recorded in writing, relax any of the provisions of these rules.
