Allahabad High Court
M/S A.S.Projects Thr Prop. Avinash ... vs State Of U.P. And Another on 30 July, 2021
Author: Vipin Chandra Dixit
Bench: Vipin Chandra Dixit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 88 Case :- APPLICATION U/S 482 No. - 19332 of 2007 Applicant :- M/S A.S.Projects Thr Prop. Avinash Pahwa Opposite Party :- State of U.P. and Another Counsel for Applicant :- S.C.Tiwari Counsel for Opposite Party :- Govt. Advocate Hon'ble Vipin Chandra Dixit,J.
Case is called out in the revised list.
No one is present on behalf of the petitioner to press this application. However, learned A.G.A. for the State is present.
Accordingly, the application u/s 482 Cr.P.C. is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 30.7.2021 Zafar