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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Tamilnadu - Subsection

Section 101(2)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)no contract the estimated cost of which does not exceed five lakhs of rupees shall be made by the commissioner unless it has been sanctioned by the concerned wards committee;