Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 283] [Entire Act] State of Telangana - Subsection Section 283(c) in Greater Hyderabad Municipal Corporation Act, 1955 (c)in the case of an appeal against a tax, on the day when payment thereof is demanded or when a bill therefor is served.
