Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act] State of Odisha - Subsection Section 25A(2)(xviii) in The Orissa Agricultural Produce Markets Rules, 1958 (xviii)make correspondence with the Government or the Board or the Directorate as and when necessary;