Supreme Court - Daily Orders
Neelam Gupta vs Rajendra Kumar Gupta on 26 April, 2023
Bench: Krishna Murari, Sanjay Kumar
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ITEM NO.112 COURT NO.13 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3159-3160/2019
NEELAM GUPTA & ORS. Appellant(s)
VERSUS
RAJENDRA KUMAR GUPTA & ANR. Respondent(s)
( IA No. 3/2015 - EX-PARTE STAY
IA No. 116540/2019 - EXEMPTION FROM FILING O.T.
IA No. 3/2015 - EXEMPTION FROM FILING O.T.
IA No. 94274/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
CONMT.PET.(C) No. 517-518/2020 in C.A. No. 3159-3160/2019 (XII)
Date : 26-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) Ms. Pratibha Jain, AOR
Mr. Divyakant Lahoti, AOR
Mr. Parikshit Ahuja, Adv.
Ms. Praveena Bisht, Adv.
Ms. Madhur Jhavar, Adv.
Ms. Vindhya Mehra, Adv.
Mr. Kartik Lahoti, Adv.
Ms. Garima Verma, Adv.
For Respondent(s) Mr. Puneet Jain, Adv.
Ms. Christi Jain, Adv.
Mr. Abhinav Gupta, Adv.
Mr. Harsh Jain, Adv.
Mr. Mann Arora, Adv.
Mr. Umang Mehta, Adv.
Ms. Shruti Singh, Adv.
Signature Not Verified
Ms. Akriti Sharma, Adv.
Digitally signed by
GEETA AHUJA
Date: 2023.04.27
Ms. Pratibha Jain, AOR
16:28:35 IST
Reason:
Mr. Divyakant Lahoti, AOR
Mr. Parikshit Ahuja, Adv.
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Ms. Praveena Bisht, Adv.
Ms. Madhur Jhavar, Adv.
Ms. Vindhya Mehra, Adv.
Mr. Kartik Lahoti, Adv.
Ms. Garima Verma, Adv.
Mr. Sumeer Sodhi, AOR
Mr. Prannoy Joe Sebastian, Adv.
UPON hearing the counsel the court made the following
O R D E R
On the request made on behalf of learned counsel for the appellants, the matters are adjourned and may be listed for hearing in the month of July, 2023.
(Geeta Ahuja) (Beena Jolly) Assistant Registrar-cum-PS Court Master