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Supreme Court - Daily Orders

Neelam Gupta vs Rajendra Kumar Gupta on 26 April, 2023

Bench: Krishna Murari, Sanjay Kumar

                                                  1

     ITEM NO.112                          COURT NO.13                    SECTION IV-C

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                                Civil Appeal   No(s).   3159-3160/2019

     NEELAM              GUPTA & ORS.                                Appellant(s)

                                                 VERSUS

     RAJENDRA KUMAR GUPTA & ANR.                                     Respondent(s)

     ( IA No. 3/2015 - EX-PARTE STAY
      IA No. 116540/2019 - EXEMPTION FROM FILING O.T.
      IA No. 3/2015 - EXEMPTION FROM FILING O.T.
      IA No. 94274/2019 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     CONMT.PET.(C) No. 517-518/2020 in C.A. No. 3159-3160/2019 (XII)

     Date : 26-04-2023 These matters were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE KRISHNA MURARI
                          HON'BLE MR. JUSTICE SANJAY KUMAR

     For Appellant(s)               Ms. Pratibha Jain, AOR

                                    Mr. Divyakant Lahoti, AOR
                                    Mr. Parikshit Ahuja, Adv.
                                    Ms. Praveena Bisht, Adv.
                                    Ms. Madhur Jhavar, Adv.
                                    Ms. Vindhya Mehra, Adv.
                                    Mr. Kartik Lahoti, Adv.
                                    Ms. Garima Verma, Adv.


     For Respondent(s)              Mr. Puneet Jain, Adv.
                                    Ms. Christi Jain, Adv.
                                    Mr. Abhinav Gupta, Adv.
                                    Mr. Harsh Jain, Adv.
                                    Mr. Mann Arora, Adv.
                                    Mr. Umang Mehta, Adv.
                                    Ms. Shruti Singh, Adv.
Signature Not Verified
                                    Ms. Akriti Sharma, Adv.
Digitally signed by
GEETA AHUJA
Date: 2023.04.27

                                     Ms. Pratibha Jain, AOR
16:28:35 IST
Reason:




                                    Mr. Divyakant Lahoti, AOR
                                    Mr. Parikshit Ahuja, Adv.
                                    2

                   Ms. Praveena Bisht, Adv.
                   Ms. Madhur Jhavar, Adv.
                   Ms. Vindhya Mehra, Adv.
                   Mr. Kartik Lahoti, Adv.
                   Ms. Garima Verma, Adv.


                   Mr. Sumeer Sodhi, AOR
                   Mr. Prannoy Joe Sebastian, Adv.



           UPON hearing the counsel the court made the following
                             O R D E R

On the request made on behalf of learned counsel for the appellants, the matters are adjourned and may be listed for hearing in the month of July, 2023.

  (Geeta Ahuja)                                       (Beena Jolly)
Assistant Registrar-cum-PS                             Court Master