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State of Tamilnadu - Section

Section 53 in Tamil Nadu Educational Inspection Code

53. Grants.

- The administration of the system of grants to aided elementary schools including teaching grants and dearness allowance, and special grants such as building grants, equipment grants, and rent grants and temporary shed grants to schools in compulsory areas is a function of the District Educational Officers.Stipendiary grants are administered by the District Educational Officers in the case of training schools for men and by the Inspectresses of Girl's Schools in the case of Training School for Women. The grant of book allowances under military concessions to children and departments of soldiers is the function of the District Educational Officers in the case of elementary schools, secondary schools for boy's and training schools for men and Inspectress, in the case of secondary schools for girls and training schools for women.