Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(8)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(8)(b) in Rajasthan Factories Rules, 1951

(b)Flammable liquids shall be stored in closed containers and in limited quantities in well ventilated rooms of fire resisting construction which are Isolated from the remaining of the building by fire walls and self closing fire doors.