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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(c) in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

(c)Sight of both or single eye, Physical separation of two entire hands or two entire feet or one entire hand and one entire foot then the capital sum insured will be given as per the policy issued by SI&GPF