Himachal Pradesh High Court
Sh. Ram Dass And Others vs . Sh. Lekh Ram And Others on 7 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Sh. Ram Dass and others vs. Sh. Lekh Ram and others CMP(M) No. 1631 of 2019 07.03.2023 Present: Mr. Parmod Singh Thakur, Advocate, for the applicants.
Ms. Tanu, Advocate Vice Mr. Ajay Shandil, Advocate, for respondents No.1 to 5.
Mr. Shashi Shirshoo, Advocate, for respondents No.6 & 7. Applicants have already closed the evidence on 27.07.2022. On 18.10.2022, it was stated by learned counsel for respondents No.1 to 5 that they do not want to lead any evidence and thereafter case was fixed for evidence of respondents No.6 &
7. However, learned counsel for respondents No.6 & 7 stated that no evidence is to be led on their behalf.
Now, at the joint request of learned counsel for the parties, list the present application for consideration after four weeks.
( Sushil Kukreja ) Judge 7th March, 2023 (reena) ::: Downloaded on - 07/03/2023 20:37:32 :::CIS