Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act] Union of India - Subsection Section 51(3)(a) in The Patents Act, 1970 (a)in the case of an application under sub-section (1) to the other person or persons registered as grantee or proprietor of the patent;