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State of Tamilnadu - Section

Section 87 in The Coimbatore City Municipal Corporation Act, 1981

87. Power to obtain information.

- The Government may, with a view to requisitioning any property under section 85, or determining the compensation payable under section 86 by order require any person to furnish to such authority as may be specified in the order such information in his possession to such property as may be so specified.