Calcutta High Court
Forum Projects Private Limited vs Alwaye Properties & Finance Ltd. & Ors on 12 September, 2013
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CS No.137 of 2010
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
FORUM PROJECTS PRIVATE LIMITED
Versus
ALWAYE PROPERTIES & FINANCE LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 12th September, 2013.
Appearance:
Mr. Aniruddha Mitra, Adv.
Mr. Chayan Gupta, Adv.
Mr. Debnath Ghosh, Adv.
Mr. Sayan Roy Chowdhury, Adv.
The Court: There is no ambiguity in the order dated 19th June, 2013. The Special Referee was directed to consider all the documents and papers in order to decide the quantum of the Corporation rates and taxes in accordance with the agreement and the provisions of the Kolkata Municipal Corporation Act. The plaintiff has communicated this order almost after two months for reasons, which remain unexplained and not satisfactory. The time to file the report by the Special Referee is extended till 7th of November, 2013. The suit shall appear in the list on 12th November, 2013.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(SOUMEN SEN, J.) sp/