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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(4) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(4)An intimation of the despatch of each consignment shall be sent by the Superintendent of the Factory to the Licensing Authority who shall make arrangements for its examination on arrival by responsible officer not below the rank of an Inspector of Drug Administration.