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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Sikkim - Subsection

Section 72(1)(xxi) in The Sikkim Prisons Act, 2007

(xxi)for regulating the transfer of prisoners whose term of transportation or imprisonment is about to expire subject, however, to the consent of the State Government of any other State to which a prisoner is to be transferred;