Madhya Pradesh High Court
Rampratap vs The State Of Madhya Pradesh on 29 January, 2024
Author: Prem Narayan Singh
Bench: Prem Narayan Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 1078 of 2014 (RAMPRATAP Vs THE STATE OF MADHYA PRADESH) Dated : 29-01-2024 Parties through their counsel.
As prayed, list the matter after eight weeks.
(PREM NARAYAN SINGH) JUDGE VD Signature Not Verified Signed by: VARSHA DUBEY Signing time: 30-01-2024 16:33:31