Supreme Court - Daily Orders
Rani Sevakram Since Deceased Thr. Lrs. ... vs The Oriental Insurance Co Ltd ... on 9 May, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.59 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 1-2, 3-4/2017 in Civil Appeal No(s). 6110-6111/2017
RANI SEVAKRAM SINCE DECEASED THR. LRS. Appellant(s)
VERSUS
ORIENTAL INSURANCE CO LTD AND ORS Respondent(s)
(for recalling the court's order and interim relief and office
report)
Date : 09/05/2017 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s) Mr. V. Giri, Sr. Adv.
Mr. P. V. Dinesh, Adv.
Ms. Sindhu T.P., Adv.
Mr. Bineesh K., Adv.
Mr. Rajendra Beniwal, Adv.
Mr. Arushi Singh, Adv.
For Respondent(s) Mr. Vikas Singh, Sr. Adv.
Mr. V.Y. Sanglikar, Adv.
Mr. Vishnu Mehra, Adv.
Ms. Deepika Kalia, Adv.
Mr. Kapish Seth, Adv.
Ms. Manjeet Chawla, Adv.
Ms. Srishti Banerjee, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters in the month of July, 2017.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR-cum-PS Court Master
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2017.05.11
12:44:41 IST
Reason: