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Supreme Court - Daily Orders

Rani Sevakram Since Deceased Thr. Lrs. ... vs The Oriental Insurance Co Ltd ... on 9 May, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

     ITEM NO.59                                 COURT NO.3                 SECTION IX

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                         I.A. 1-2, 3-4/2017 in Civil Appeal No(s).     6110-6111/2017

     RANI SEVAKRAM SINCE DECEASED THR. LRS.                               Appellant(s)

                                                     VERSUS

     ORIENTAL INSURANCE CO LTD AND ORS                                    Respondent(s)

     (for recalling the court's order and interim relief and office
     report)

     Date : 09/05/2017 These applications were called on for hearing
     today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Appellant(s)                  Mr.   V. Giri, Sr. Adv.
                                       Mr.   P. V. Dinesh, Adv.
                                       Ms.   Sindhu T.P., Adv.
                                       Mr.   Bineesh K., Adv.
                                       Mr.   Rajendra Beniwal, Adv.
                                       Mr.   Arushi Singh, Adv.

     For Respondent(s)                 Mr.   Vikas Singh, Sr. Adv.
                                       Mr.   V.Y. Sanglikar, Adv.
                                       Mr.   Vishnu Mehra, Adv.
                                       Ms.   Deepika Kalia, Adv.
                                       Mr.   Kapish Seth, Adv.
                                       Ms.   Manjeet Chawla, Adv.
                                       Ms.   Srishti Banerjee, Adv.

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matters in the month of July, 2017.


                         (DEEPAK MANSUKHANI)                       (RAJINDER KAUR)
                          AR-cum-PS                                 Court Master


Signature Not Verified

Digitally signed by
DEEPAK MANSUKHANI
Date: 2017.05.11
12:44:41 IST
Reason: