Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 335] [Entire Act]

State of Uttar Pradesh - Subsection

Section 335(7) in Uttar Pradesh Municipal Corporation Act, 1959

(7)No person shall erect or re-erect any building in contravention of any such declaration.]