Madras High Court
N.Damodaran vs The Special Officer/ on 28 June, 2019
Author: K.Kalyanasundaram
Bench: K.Kalyanasundaram
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 28.06.2019
CORAM
THE HONOURABLE MR.JUSTICE K.KALYANASUNDARAM
W.P.No.34441 of 2004
N.Damodaran ..Petitioner
Vs
1.The Special Officer/
Co-Operative Sub Registrar,
Buckingham & Carnatic Mills,
Employees Co-Operative House
Construction Society Ltd.,
C/o.The Simpson & Group Companies,
Employees Co-operative House
Construction Society Ltd.,
III Floor, No.89, Adithanar Salai,
Pudupet, Chennai – 600 002.
2.The Deputy Registrar Co-Operative (Housing),
Chennai Division,
No.18, Ramanathan Street,
T.Nagar, Chennai – 600 017.
3.S.V.Subramaniam .. Respondents
(R3 impleaded as per order of this Court
dated 05.04.2006 in W.P.M.P.No.12783 of 2005
in W.P.No.34441 of 2004)
Prayer: Writ Petition is filed under Article 226 of the Constitution of India,
seeking issuance of a writ of certiorarified mandamus, calling for the
records of the respondents in respect of the execution of the cancellation
deed dated 17.11.2003 by the first respondent at the instance of the second
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respondent which has been registered as document No.4908/2003 on the
file of S.R.O.Konnur and quash the same and further forbearing the
respondents from cancelling the sale deed executed by the then Special
Officer of the Buckingham & Carnatic Mills Employees Co-operative House
Constructin Society Ltd., dated 13.12.2002 in favour of the petitioner as
Document No.4953/2002 in the office of the Sub Registrar, Konnur.
For Petitioner : Ms.S.Gomathi Lakshmi
for Mr.M.Rajasekar
For Respondents : Ms.T.Girija
Government Advocate for R1 & R2
No appearance for R3
ORDER
The learned counsel for the petitioner submitted that the prayer sought for in this writ petition has become infructuous and she has also made an endorsement to that effect.
2. In the light of the above submission and the endorsement made by the learned counsel for the petitioner, this writ petition is dismissed as having become infructuous. No costs.
28.06.2019 Speaking Order / Non Speaking Order Index: Yes/ No Internet:Yes/No ms http://www.judis.nic.in 3 To
1.The Special Officer/ Co-Operative Sub Registrar, Buckingham & Carnatic Mills, Employees Co-Operative House Construction Society Ltd., C/o.The Simpson & Group Companies, Employees Co-operative House Construction Society Ltd., III Floor, No.89, Adithanar Salai, Pudupet, Chennai – 600 002.
2.The Deputy Registrar Co-Operative (Housing), Chennai Division, No.18, Ramanathan Street, T.Nagar, Chennai – 600 017.
http://www.judis.nic.in 4 K.KALYANASUNDARAM, J., ms W.P.No.34441 of 2004 28.06.2019 http://www.judis.nic.in