Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(21) in Patna University Act, 1976 (21)One student who has distinguished himself in sports and other extracurricular activities to be nominated by the Vice-Chancellor in the manner prescribed in the statutes and whose term of office will be one year.
