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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(3) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(3)No person shall be appointed to the Forum or continue to be a member if he suffers from any of the disqualifications mentioned in Regulation 10 (3) or if he has reached the age of 67.