Bombay High Court
Official Liquidator Of Abg Cements ... vs Beumer Technology India Pvt Ltd on 8 June, 2022
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
OFFICIAL LIQUIDATOR'S REPORT NO. 87 OF 2021
IN
COMPANY PETITION NO. 863 OF 2015
In the matter of Companies Act, 1
of 1956
and
In the matter of Vadraj Cement
Limited (in Liqn.) formerly known
as ABG Cements Limited
Beumer Technology India Pvt. Ltd. ... Petitioner
Mr. Shanay Shah for the Applicant.
Mr. Prithviraj S. Gole h/f. Mr. Sandesh D. Patil for Respondent no. 2 -
Enforcement Directorate.
CORAM : A. K. MENON, J.
DATED : 8th JUNE, 2022 P.C. :
1. Mr. Shah seeks time to file further report in terms of paragraph 3.
Time to file report is extended by three weeks from today.
2. Liberty to apply.
(A. K. MENON, J.) Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:
2022.06.09 17:01:20 +0530 14-OLR-87-2021-CP-863-2015.odt 1/1 rrpillai