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State of Tamilnadu - Section
Section 4 in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976
4. Appointment.
- Appointment to the categories specified in column (1) of the table below shall be made by the methods specified in the corresponding entry in column (2) thereof.| Category | Method of Recruitment |
| (1) | (2) |
| Category 5 - Driver (lorry motor or tractor) | (i) Promotion from among Cleaners, or |
| (ii) if no qualified and suitable person isavailable for promotion, recruitment by transfer. | |
| Category 11 - Sanitary Supervisor | (i) Promotion from among Sanitary Workers andWatchman, or |
| Category 12 - Public Health Peon | (ii) If no qualified and suitable person isavailable for promotion by transfer or by direct recruitment. |
| Category 17 - Sanitary Workers | Direct recruitment. |
| All other categories | (i) Direct recruitment, or |
| (ii) by promotion by transfer from the same orany other Municipality. |