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[Cites 1, Cited by 2]

Central Administrative Tribunal - Delhi

S.P. Dubey vs The Municipal Corporation Of Delhi on 5 September, 2011

      

  

  

 CENTAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH: NEW DELHI

TA NO.79/2009
CWP 1923/1993

NEW DELHI THIS THE 5TH DAY OF SEPTEMBER, 2011

HONBLE MR. M.L. CHAUHAN, MEMBER (J)
HONBLE MRS. MANJULIKA GAUTAM, MEMBER (A)

1.	S.P. Dubey
	R/o J-359, Rishi Nagar,
	Shakur Basti, Delhi-110 034.

2.	S.K. Shauran
	R/o 380-C, J&K Pocket,
	Dilshad Garden, Delhi.

3.	R.K. Bhatia,
	R/o 8/13, West Patel Nagar,
	New Delhi.

4.	Sanjiv Goel,
	R/o C-93, Laxmi Kunj,
	Sector-13, Rohini, Delhi.

5.	Rajiv Dhawan,
	R/o 6/32, Moti Nagar,
	New Delhi-110 015.

6.	A.K. Ghai,
	R/o B-1/404 Janakpuri,
	New Dehli.

7.	Virender Anand,
	R/o 76, Anand Vihar,
	Pitam Pura, Delhi.

8.	Rakesh Kumar,
	Junior Engineer (Civil)
	c/o Chief Engineer,
	Slum & JJ Department of MCD,
	Vikas Bhawan, Annexe,
	Near ITO, New Delhi.

9.	Subodh Kumar Mittal, 
	Junior Engineer (Civil)
	c/o Chief Engineer,
	Slum & JJ Department of MCD,
	Vikas Bhawan, Annexe,
	Near ITO, New Delhi.

10.	Y.P. Burmee
	R/o 1941-C, Tri Nagar,
	Delhi.

11.	Manesh Kumar Gupta
	R/o D-816, Saraswati Vihar,
	Delhi.

12.	Sunil Kumar Gupta,
	90A, Arjun Nagar,
	New Delhi.
									Petitioners 

(Petitioner in person no.1)

VERSUS

1.	The Municipal Corporation of Delhi
	Through the Commissioner MCD
	Town Hall, Delhi.

2.	Additional Commissioner,
	Slum & JJ Department of MCD
	Vikas Bhavan Annexe
	Near I.T.O., New Delhi.

3.	The Delhi Development Authority
	Through the Vice-Chairman
	Vikas Sadan, INA Colony,
	New Delhi.

4.	Shailendra Dania
	Assistant Engineer (Civil)

5.	Shivendr Kumar,
	Assistant Engineer (Civil)

6.	Narayan Hari Sharma
	Assistant Engineer (Civil)

7.	Bharat Vats Gautam
	Assistant Engineer (Civil)

8.	Tarsem Singh Grover,
	Assistant Engineer (Civil)

9.	Sudesh Kumar
	Assistant Engineer (Civil)

10.	Radha Raman Singla
	Assistant Engineer (Civil)

11.	Pawan Kumar Garg,
	Assistant Engineer (Civil)

12.	Om Prakash
	Assistant Engineer (Civil)

13.	Satish Chander Sharma
	Assistant Engineer (Civil)

14.	Ajay
	Assistant Engineer (Civil)

15.	Shailendra Kumar Varshney,
	Assistant Engineer (Civil)

16.	Pradeep Kumar Garg,
	Assistant Engineer (Civil)

17.	Pramod Kumar Garg,
	Assistant Engineer (Civil)

18.	Sanjay Kumar Srivastav,
	Assistant Engineer (Civil)

19.	Ram Dass
	Assistant Engineer (Civil)

20.	Pradeep Kumar Mittal
	Assistant Engineer (Electrical)

21.	Anil Bhan,
	Assistant Engineer (Electrical)

22.	Sudhir Kumar Kashyap,
	Assistant Engineer (Electrical)

	(Respondent Nos. 4 to 22
	c/o Chief Engineer,
	Slum & JJ Department of MCD,
	Vikas Bhawan Annexe, New Delhi)
									Respondents

(By Advocate: Shri Arun Birbal (DDA), Sh. Rajinder Khatter (MCD), Shri Pramod Gupta, Pvt. Respondent and Shri Ravinder Kumar, DLO (MCD).

ORDER (ORAL)

MR. M.L. CHAUHAN, MEMBER (J):

This case has been transferred from High Court of Delhi to this Tribunal in terms of conferment of jurisdiction in respect of cases pertaining to MCD. Learned counsel for the respondents submits that the present dispute relates to Slum & JJ Department of MCD, which comes under the Delhi Urban Shelter Improvement Board constituted under Statutory Act. Learned counsel further submits that no such notification has been issued qua this Board under Section 14(2) of Administrative Tribunals Act, 1985.

2. In view of what has been stated above, we are of the view that we have no jurisdiction to entertain this matter and dispute is required to be raised before appropriate forum. Accordingly, TA is disposed of with liberty reserve to the petitioner to present the same before appropriate forum.

(MANJULIKA GAUTAM)				(M.L. CHAUHAN)
  MEMBER (A)						   MEMBER (J)

/jk/