Supreme Court - Daily Orders
Commissioner Indore Municipal ... vs Simplex Infrastructure Limited on 14 December, 2018
ITEM NO.91 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 29600/2018
COMMISSIONER INDORE MUNICIPAL CORPORATION Petitioner(s)
VERSUS
SIMPLEX INFRASTRUCTURE LIMITED Respondent(s)
Date : 14-12-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Mishra Saurabh, AOR
For Respondent(s) Mms.Neha Agarwal,Adv.
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent is granted four weeks’ time, to file counter affidavit.
List the matter again on 14.02.2019.
RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.12.15 10:21:01 IST Reason: