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Supreme Court - Daily Orders

Commissioner Indore Municipal ... vs Simplex Infrastructure Limited on 14 December, 2018

      ITEM NO.91                         REGISTRAR COURT. 2                 SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR RAJESH KUMAR GOEL

      Petition(s) for Special Leave to Appeal (C)                  No(s).   29600/2018

      COMMISSIONER INDORE MUNICIPAL CORPORATION                          Petitioner(s)

                                                    VERSUS

      SIMPLEX INFRASTRUCTURE LIMITED                                     Respondent(s)



      Date : 14-12-2018 This petition was called on for hearing today.



      For Petitioner(s)
                                        Mr. Mishra Saurabh, AOR

      For Respondent(s)                 Mms.Neha Agarwal,Adv.
                                        Mr. E. C. Agrawala, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Sole respondent is granted four weeks’ time, to file counter affidavit.

List the matter again on 14.02.2019.

RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.12.15 10:21:01 IST Reason: