Section 13(2)(r) in The Energy Conservation Act, 2001

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(r) in The Energy Conservation Act, 2001

(r)specify, by regulations, certification procedures for [energy auditors and energy managers] [ Substituted by Energy Conservation (Amendment) Act, 2010 (NO. 28 OF 2010)] to be designated or appointed by designated consumers;

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Union of India - Subsection

Section 13(2)(r) in The Energy Conservation Act, 2001