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[Cites 0, Cited by 1] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(10) in Uttar Pradesh State Universities Act, 1973

(10)Upon an order being made under sub-section (8), the term of office of all members of the Executive Council superseded thereby, including ex officio members, shall cease and all such members shall vacate their offices as such.