Chattisgarh High Court
Smt. Sunita Tiwari vs State Of Chhattisgarh 43 Wpc/2613/2018 ... on 3 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1503 of 2018
Smt. Sunita Tiwari Versus State of Chhattisgarh & Others
03/10/2018 Shri RK Kesharwani, counsel for the
petitioner.
Shri Shashank Thakur, GA and Shri
Anumeh Shrivastava, counsel for the respective
respondents.
Post the matter after WPC No.1164/2014 is restored to its original number, together.
Sd/-
Judge (Prashant Kumar Mishra) Barve