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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(1)(xiv) in The Guru Nanak Dev University Amritsar Act, 1969

(xiv)[ six students nominated by the State Government out of whom one shall be from amongst women, one from amongst members of Scheduled Castes, one from amongst such Backward Classes as have been or are notified by the State Government and two on the basis of academic record] [Substituted vide Punjab Act 17 of 1976.]: