Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 4 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020 4. Notifying schemes by the State Government.- The State Government shall, from time to time, notify public welfare benefits and services for which such authentication orproof is required as per section 3.
