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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 3(4)(a) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(a)"Category I Alternative Investment Fund" which invests in start-up or early stage ventures or social ventures or SMEs or infrastructure or other sectors or areas which the government or regulators consider as socially or economically desirable and shall include venture capital funds, SME Funds, social venture funds, infrastructure funds and such other Alternative Investment Funds as may be specified;