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State of Uttar Pradesh - Section

Section 1106 in Rules under the United Provinces Excise Act, 1910

1106. General outlay of building.

- The vintnery building shall have brick walls and a roof of fire-resisting materials. It shall consist of a fermentation room, a bottling room and at least one store room for finished preparations. All rooms shall be well ventilated and all the windows shall be securely barred and wire-netted with a net or not more than one inch mesh. Every room shall bear on the outside, a board on which shall be legibly painted, in oil colour, the name of the room. The bottling room and store room for finished preparations shall have but one entrance each and shall be separately locked by the officer-in-charge and the vintner.