Bombay High Court
B N P Paribas vs Sterlite Optical Technologies Ltd. And ... on 30 July, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2286 OF 2015
B N P Paribas ....Petitioner
V/S
Sterlite Optical Technologies Ltd. And Ors. ....Respondent
Mr. Fredun Devitre, Sr. Advocate a/w Mr. Umesh Shetty a/w Mr. Dharmes Jain and Mr. Aamir Farooqui i/by Anil Agarwal for Petitioner.
Mr. Rafique Dada, Sr. Advocate a/w Mr. Pradeep Sancheti, Sr. Advocate a/w Mr. Shailesh Poria and Ms. A.A. Mujawar i/by Economic Laws Practice for R.no. 1.
CORAM : A.A. SAYED &
PRAKASH D. NAIK, JJ
DATE : 30th July, 2019
P.C. :
Stand over to 05/08/2019 at 1.00 p.m. ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 31/07/2019 02:28:15 :::